COMMISSIONER OF INCOME TAX vs. GEM SANITARY APPLIANCES P.LTD.
ITA - 726 / 2007HC Delhi09 August 20071 pages
For Petitioner: PREM LATA BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 726/2007 COMMISSIONER OF INCOME TAX ..... Appellant Through : Ms. P.L. Bansal, Advocate. versus GEM SANITARY APPLIANCES P.LTD. ..... Respondent Through : Mr. B.N. Jha, Advocate. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE DR. JUSTICE S.MURALIDHAR . O R D E R 09.08.2007 For the reasons recorded in ITA NO. 625/2007 (Commissioner of Income Tax vs. Gem Sanitary Appliances Pvt. Ltd.) decided on 20th July, 2007 in respect of the same Assessee, no substantial question of law arises. Dismissed. . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 sk
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