THE COMMISSIONER OF INCOME TAX DELHI X vs. RASHI AGGARWAL
ITA - 720 / 2007HC Delhi09 August 20071 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 720/2007 . . THE COMMISSIONER OF INCOME TAX DELHI X ..... Appellant Through : Ms. P.L. Bansal, Advocate. . versus . . RASHI AGGARWAL ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE DR. JUSTICE S.MURALIDHAR . O R D E R 09.08.2007 CM No. 10138/2007 Delay in refiling the appeal is condoned. Application stands disposed of. . ITA 720/2007 Page No. 1 of 2 ITA No. 720/2007 Issue notice, returnable on 3rd December, 2007. . . . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 . . sk . . . . . . . . . . . ITA 720/2007 Page No. 2 of 2
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