COMMISSIONER OF INCOME TAX vs. GEM SANITARY APPLIANCES P.LTD.
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 754/2007 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. J.R. Goel for counsel versus . GEM SANITARY APPLIANCES P.LTD. ..... Respondent Through Mr. O.S. Bajpai CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE DR. JUSTICE S. MURALIDHAR . O R D E R 14.08.2007 CM No. 10726/2007 (Exemption) Allowed, subject to all just exceptions. CM stands disposed of. ITA No. 754/2007 For reasons recorded by us in Commissioner of Income Tax v. Gem Sanitary Appliances Ltd. (ITA No. 625/2007) decided on 20th July, 2007, no substantial question of law arises. ITA 754/2007 Page 1 of 2 Dismissed. . . MADAN B. LOKUR, J . . . AUGUST 14, 2007 S. MURALIDHAR, J kapil . . . . . . . . . . . . . . . . . . . . ITA 754/2007 Page 2 of 2 .
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