COMMISSIONER OF INCOME TAX vs. DARSHAN KUMAR MAGGON

IN THE HIGH COURT OF DELHI AT NEW DELHI . 04.08.2008 Present: Ms.Prem Lata Bansal for the appellant. +ITA No.836/2008 This appeal is preferred in respect of assessment year 1999-2000. The tax effect in this appeal is only Rs.2,39,198/- and it is below the limit prescribed for appeals to the High Court by virtue of the CBDT circular. The appeal is dismissed. . BADAR DURREZ AHMED, J . RAJIV SHAKDHER, J August 04, 2008 mb . 29