COMMISSIOENR OF INCOME TAX DELHI vs. SIMBHAOLI SUGAR MILLS LTD.
ITA - 870 / 2008HC Delhi06 August 20081 pages
For Petitioner: MR.R.D.JOLLY
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 06.08.2008 . Present: Mr R. D. Jolly with Mr Paras Chaudhary for the Appellant. . + ITA 870/2008 . There is no tax effect in the present appeal for the assessment year 2000-2001. The appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 06, 2008 SR . . . . . . . 8 .
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