COMMISSIONER OF INCOME TAX DELHI VI vs. UTTAM FINANCIAL SERVICES LTD.

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ITA - 874 / 2008HC Delhi06 August 20081 pages
For Petitioner: MR.R.D.JOLLY

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 06.08.2008 . Present: Mr R. D. Jolly with Mr Paras Chaudhary for the Appellant. . + ITA 874/2008 . The tax effect involved in this appeal in respect of the assessment year 2001-2002 is Rs 61,536/-, which is far below the limit prescribed for appeals to this Court by the Central Board of Direct Taxes. The appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 06, 2008 SR . . . 5

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