Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

AROMA INDIA PRIVATE LIMITED,SINGRA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, GUWAHATI, GUWAHATI

ITA 423/GTY/2025[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
9/7/2026

AADIM JAATI SAHAKARI SANSTHA MARYADTI BIRMAWAL,RATLAM vs IT0-1, RATLAM, RATLAM

ITA 522/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
9/7/2026

RAJ KUMAR CHOUDHARY,BHANPURA vs ITO, MANDSAUR

ITA 460/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
9/7/2026

IKRAM UDDIN,BHOPAL vs ITO,4(1), BHOPAL, BHOPAL

ITA 339/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
9/7/2026

SHRI SHRIRAM PARMARTHIK TRUST,INDORE vs INCOME TAX OFFICER WARD EXEMPTION INDORE, INDORE

ITA 294/IND/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20
9/7/2026

BHOPAL GARAGE & SERVICE STATION,BHOPAL vs DCIT/ACIT 3(1), BHOPAL, BHOPAL

ITA 987/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
9/7/2026

RAM BHAJ,KHANAURI MANDI vs INCOME TAX OFFICER, SANGRUR

ITA 953/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
9/7/2026

MATO,PANCHKULA vs INCOME TAX OFFICER, WARD -1, PANCHKULA, PANCHKULA

ITA 933/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
9/7/2026

VISHAL BANSAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 885/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
9/7/2026

DHARAM SINGH,KAITHAL vs INCOME TAX OFFICER, KURUKSHETRA

ITA 779/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
9/7/2026

SARVODAYA NAGRIK SAHAKARI BANK LTD.,HIMATNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD - 1, AHMEDABAD

ITA 806/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
9/7/2026

ARUN GOKALDAS BHANKHAR,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD

ITA 677/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
9/7/2026

ARUN GOKALDAS BHANKHAR,AHMEDABAD vs INCOME TAX OFFICER,WARD7(2)(1), AHMEDABAD

ITA 676/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
9/7/2026

BUSHRA SAIF SHAIKH,AHMEDABAD vs DCIT, CIRCLE-1(1)(1), VEJALPUR

ITA 1597/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
9/7/2026

BHAGVATIBEN NAVNITBHAI PATEL,BHANER-KATHLAL vs THE INCOME TAX OFFICER, WARD-1, NADIAD

ITA 1397/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
9/7/2026

MANASVI ADWAIT MEHTA,AHMEDABAD vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 1277/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
9/7/2026

MANASVI ADWAIT MEHTA,AHMEDABAD vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 1276/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
9/7/2026

PRAVINKUMAR RAMJIBHAI PATEL,MAHESANA, GUJARAT vs ITO, WARD 1, MEHSANA, MEHSANA,GUJARAT

ITA 1273/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
9/7/2026

RAVINDRABHAI SHAH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), VADODARA

ITA 1187/AHD/2026[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
9/7/2026

MANOJKUMAR JETHABHAI PATEL,NADIAD vs INCOME TAX OFFICER, WARD ONE NADIAD

ITA 1121/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
9/7/2026

DEEPAK SHANKARLAL PATEL,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD

ITA 1055/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
9/7/2026

NITIBEN NAYANESHKUMAR TRIVEDI,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD

ITA 2499/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
9/7/2026

SANJAY DEVRAO CHAVAN,DHARASHIV OSMANABAD vs INCOME TAX OFFICER, LATUR

ITA 1776/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
9/7/2026

BHASKAR LAXMAN PORJE,NASHIK vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, NASHIK

ITA 1770/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
9/7/2026

SATISH DHONDIRAM MALSHETTE,LATUR vs INCOME TAX OFFICER WARD 1, LATUR

ITA 1029/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
9/7/2026

KONDIBAI KACHARYA NAVADEKAR,PANVEL, RAIGAD vs INCOME TAX OFFICER, WARD 5, PANVEL, PANVEL, RAIGAD

ITA 3306/PUN/2025[2012-13]Status: DisposedITAT PuneAY 2012-13
9/7/2026

ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE

ITA 3210/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
9/7/2026

ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE

ITA 3209/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
9/7/2026

INCOME TAX OFFICER , KOLHAPUR vs PIRAJIRAO PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI MARYADIT KAGAL, KOLHAPUR

ITA 2717/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
9/7/2026

AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL. CIT, CENTRAL RANGE-2, HYDERABAD

ITA 192/HYD/2023[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/7/2026