Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ADDL. CIT, CENTRAL RANGE-2, HYDERABAD

ITA 191/HYD/2023[2017-18]Status: DisposedITAT HyderabadAY 2017-18
9/7/2026

AURORA EDUCATIONAL SOCIETY ,HYDERABAD vs ADDL. CIT, CENTRAL RANGE-2, HYDERABAD

ITA 190/HYD/2023[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/7/2026

THE ASSEMBLY OF GOD CHURCH SCHOOL,PURULIA vs I.T.O., WARD - 2(1), EXEMPTION,, DURGAPUR

ITA 615/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
9/7/2026

BINA CHOUDHARY,VISAKHAPATNAM vs DCIT - CIRCLE 1(1), KOLKATA

ITA 117/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
9/7/2026

D S CONSTRUCTION,KOLKATA vs DCIT CC 3(4), KOLKATA

ITA 2351/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
9/7/2026

SHRI MARETI SRINIVASALU,CHENNAI vs ITO, INTL TAXN WARD-2(2), CHENNAI

ITA 886/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
9/7/2026

BHUVANA RAJESWARI VIJAYASANKAR,SALEM vs ITO, WARD 1(1), SALEM, SALEM

ITA 873/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
9/7/2026

ANANTHANARAYANAN RAVI,TIRUVALLUR vs DCIT, NON CORP. CIRCLE-4(1), CHENNAI

ITA 865/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
9/7/2026

ACTIVE BROTHERS,CHENNAI vs ITO, NCW-9(1), CHENNAI

ITA 46/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
9/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, PONDICHERRY vs WINNER DAIRY PVT LTD, PUDUCHERRY

ITA 426/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

PALANIAPPAN MANONMANI,SALEM vs THE INCOME TAX OFFICER, WARD 1(6), SALEM

ITA 404/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
9/7/2026

LATHA,CHENNAI vs ITO, NON-CORP. WARD-22(1), CHENNAI

ITA 1924/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
9/7/2026

METIS FAMILY OFFICE SERVICES PRIVATE LIMITED,CHENNAI, TAMIL NADU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE – 4(1), CHENNAI

ITA 1922/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
9/7/2026

PONNUSAMY PERIASAMY,NAMAKKAL vs TIO, NAMAKKAL

ITA 1906/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
9/7/2026

TULSYAN NEC LIMITED,CHENNAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 1, CHENNAI

ITA 1636/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
9/7/2026

MR. LOGA PRAPAKARAN MATHAN KUMAR,TRICHY vs ITO, WARD-1, CHENNAI

ITA 1572/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
9/7/2026

ROTARY DISTRICT 3234 CHARITABLE TRUST,CHENNAI vs DCIT, EXEMPTIONS, , CHENNAI

ITA 1533/CHNY/2026[-]Status: DisposedITAT Chennai
9/7/2026

ROTARY DISTRICT 3234 CHARITABLE TRUST,CHENNAI vs DCIT, EXMPTIONS,, CHENNAI

ITA 1532/CHNY/2026[-]Status: DisposedITAT Chennai
9/7/2026

THANGADURAI MICHAELRAJ,NILAKOTTAI, DINDIGUL DISTRICT vs INCOME TAX OFFICER, WARD-1, DINDIGUL, , INCOME TAX OFFICE, DINDIGUL

ITA 1489/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
9/7/2026

THANGADURAI MICHAELRAJ,NILAKOTTAI, DINDIGUL DISTRICT vs INCOME TAX OFFICER, WARD-1, DINDIGUL, INCOME TAX OFFICE, DINDIGUL

ITA 1488/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
9/7/2026

SRIMAN RANGANATHAR SPINNERS,COIMBATORE vs ITO, NCW-4(4), COIMBATORE

ITA 145/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

ILAYANKUDI CO-OP URBAN BANK LTD.,SIVAGANGAI vs DCIT, NCC-1,, MADURAI

ITA 138/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

FT 66 KANDAMANGALAM PANCHAYAT UNION TEACHERS COOP THRIFT & CREDIT SOCIETY,VILLUPURAM vs INCOM TAX OFFICER , VILLUPURAM

ITA 1362/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
9/7/2026

MRS. KANAKARAJ GEETHARANI,COIMBATORE vs ITO WARD 1, CHENNAI, CHENNAI

ITA 4130/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
9/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs 5 NO. BEEDI FACTORY, TIRUNELVELI

ITA 4115/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

BALAGANESAN ANJALI,VELLORE vs INCOME TAX OFFICER WARD-2, VELLORE, VELLORE

ITA 4112/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
9/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, TRICHY, TRICHY vs MARUTHUPANDIAN NEETHI DHEVAN, SIVAGANGAI

ITA 4089/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
9/7/2026

MARAPPAN JAYALAKSHMI,DHARMAPURI vs ITO, WARD-1,, DHARMAPURI

ITA 4031/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

K 1653 MUTHUGOUNDENPUDUR PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY,COIMBATORE vs INCOME TAX OFFICER, NON CORP WARD 4(1), CBE, COIMBATORE

ITA 3971/CHNY/2025[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
9/7/2026

MARTIN RAJADURAI,VELLORE vs INCOMETAX OFFICER, TUTICORIN

ITA 3879/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
9/7/2026