Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

C. THANGARAJ,TIRUPUR vs ACIT, CIRCLE-2,, TIRUPUR

ITA 3783/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
9/7/2026

ALAGUVEL MADHANRAJ,CHENNAI vs INCOME TAX OFFICER, CHENNAI

ITA 3733/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
9/7/2026

ANIXTER INDIA PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, NOT APPLICABLE

ITA 3681/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
9/7/2026

NO.K.779.GURUVAREDDIYUR PRIMARY AGRI CO-OP CREDIT SOCIETY,ERODE vs THE INCOME TAX OFFICER, WARD 2(1) ERODE, ERODE

ITA 2777/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
9/7/2026

NARASIMHA BHAT NANDAVARA,MANGALORE,KARNATAKA vs ITO, WARD-1, MANGALORE

ITA 660/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

THYAGATHOOR SUBBRAYA VISHWANATHA,SHIMOGA vs ITO WARD 1 SHIMOGA, SHIVAMOGGA

ITA 1614/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

ANNASAB MALLAPPA KUMBAR,BIJAPUR vs ITO WARD 1 BIJAPUR, BIJAPUR

ITA 1613/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

KALLAMBELLA LAXMAN SHIVANNA,CHIKKAMAGALURU vs ITO WARD 1 CHIKMAGALUR, CHIKKAMAGALURU

ITA 1612/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

RAJAPPA VITTAL HEGADE,HUBLI vs ITO WARD 2(1) HUBLI, HUBLI

ITA 1611/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

KUMARAVEL DURAISAMY,BANGALORE vs ITO WARD 3(3)1 BENGALURU, BENGALURU

ITA 1535/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

KIRAN VINAYAK NAIK,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBLI, HUBLI

ITA 1527/BANG/2026[2021-22]Status: HeardITAT BangaloreAY 2021-22
9/7/2026

KIRAN VINAYAK NAIK,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBLI, HUBLI

ITA 1526/BANG/2026[2020-21]Status: HeardITAT BangaloreAY 2020-21
9/7/2026

AYUB KHAN,KALABURAGI vs WARD 1 & TPS, KALABURAGI

ITA 2883/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
9/7/2026

GARDENCITY REALTY PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-3(1)(2), BANGALORE

ITA 2851/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
9/7/2026

GARDENCITY REALTY PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE-3(1)(2), BANGALORE

ITA 2850/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
9/7/2026

EHTHE SHAM,HASSAN vs INCOME TAX OFFICER WARD -1,& TPS, HASSAN, HASSAN

ITA 1857/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
9/7/2026

INCOME TAX OFFICER, WARD 2(2)(7), BENGALURU vs ETERNO INFOTECH PRIVATE LIMITED, BENGALURU

ITA 1768/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
9/7/2026

ACIT-24(1), MUMBAI, PIRAMAL CHAMBERS vs AJMERA HOUSING CORPORATION BANGALORE, MUMBAI

ITA 794/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
9/7/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABANS METALS PRIVATE LIMITED, MUMBAI

ITA 703/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
9/7/2026

ARUNA RASIKLAL SHAH ,MUMBAI vs ITO WARD 42(1)(1), MUMBAI

ITA 605/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
9/7/2026

RAM GANGWANI,MUMBAI vs CIRCLE 41(1)(1), MUMBAI

ITA 603/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
9/7/2026

RAM GANGWANI,MUMBAI vs CIRCLE 41(1)(1), MUMBAI

ITA 570/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
9/7/2026

RAM GANGWANI,MUMBAI vs CIRCLE41(1)(1), MUMBAI

ITA 569/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
9/7/2026

ANKIT BHARAT SHETH,MUMBAI vs ITO-WARD 42(1)(1), MUMBAI

ITA 4169/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
9/7/2026

R.B. GUPTA CHARITY TRUST,MUMBAI vs ITI EXEM, WARD 2(2), MUMBAI

ITA 3707/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
9/7/2026

INCOME TAX OFFICER-6(3)(1), MUMBAI, MUMBAI vs FANCY GLASS INDUSTRIES PVT LTD, MUMBAI

ITA 2968/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
9/7/2026

NARIMAN BHAVAN PREMISES CO- OP SOCIETY LTD.,MUMBAI vs WARD 25(3)(1), MUMBAI, MUMBAI

ITA 2658/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
9/7/2026

DIL SE FOUNDATION,KANDIVALI WEST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL, MUMBAI

ITA 2566/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
9/7/2026

RAJSHREE CREATIONS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 27(3), NAVI MUMBAI, NAVI MUMBAI

ITA 2540/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
9/7/2026

VIPUL BHAGWANDAS RAJPUT,MUMBAI vs I.T.0 19(3)(1), MUMBAI

ITA 2514/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
9/7/2026