Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
RAJA BALDEODAS BIRLA CHARITABLE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2439/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DEEPAK SHIVRAM SHETTY,MUMBAI vs INCOME TAX OFFICER- 34(1)(1), MUMBAI, KAUTILYA BHAVAN
ITA 2419/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
RAJA BALDEODAS BIRLA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2406/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DESTITUTE ERANIS CHARITY FUND,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 2395/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
RAMVARDAYINI HEALTH FOUNDATION.,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 2388/MUM/2026[NA]Status: DisposedITAT Mumbai
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE 4(1), MUMBAI vs DEEPIKA ASHWIN MEHTA, MUMBAI
ITA 1910/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RIFAH CHAMBER OF COMMERCE AND INDUSTRY,MAHARASHTRA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MAHARASHTRA
ITA 1835/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
ACG ASSOCIATED CAPSULES PRIVATE LIMITED,KANDIVALI INDUSTRUSTRIAL ESTATE, MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE(2)(3), MUMBAI, MUMBAI
ITA 1829/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ACG ASSOCIATED CAPSULES PRIVATE LIMITED,KANDIVALI INDUSTRIAL ESTATE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(3), MUMBAI
ITA 1828/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
P N AMERSEY EDUCATIONAL TRUST ,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 1335/MUM/2026[NA. ]Status: HeardITAT Mumbai
GREVEK INVESTMENT &FINANCE PVT LTD,MUMBAI vs ITO (TDS)-1(2)(3), MUMBAI
ITA 934/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MR. NARAYANSINGH BHA vs INGH RATHORE ,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8756/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MR. NARAYANSINGH BHA vs INGH RATHORE,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8755/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MR. NARAYANSINGH BHA vs INGH RATHORE ,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8754/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MR. NARAYANSINGH BHA vs INGH RATHORE,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8753/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MR. NARAYANSINGH BHA vs INGH RATHORE,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8752/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MR. NARAYANSINGH BHA vs INGH RATHORE,MUMBAIVS.ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8751/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ANAS MOHAMMED ASIF TELI,MUMBAI vs DY CIT CC 4(2), MUMBAI
ITA 8585/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MR. NARAYANSINGH BHA vs INGH RATHORE ,MUMBAIVS.DCIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 8535/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ACIT, CENTRAL CIRCLE-1, THANE, THANE vs RAKESH MARKHEDKAR, THANE
ITA 787/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MAYUR BHARATBHAI POPAT,AHMEDABAD vs WARD 20(2)(1), MUMBAI, MUMBAI
ITA 7281/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SATBHAV CHARITABLE FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7279/MUM/2025[Not Applicable]Status: DisposedITAT Mumbai
SATBHAV CHARITABLE FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7278/MUM/2025[Not Applicable]Status: DisposedITAT Mumbai
RAVIKIRAN ENTERPRISES,MUMBAI vs ASSISTANT COMMISIONER, CIRCLE 32(1), MUMBAI
ITA 7147/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHWETA A AVARSEKAR ,MUMBAI vs ACIT, CENTRAL CIRCLE 45, MUMBAI
ITA 7125/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6(3), MUMBAI vs GREVEK INVESTMENT & FINANCE PRIVATE LIMITED , MUMBAI
ITA 308/MUM/2025[2013]Status: DisposedITAT Mumbai
ACEMONEY (INDIA) LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 821/DEL/2026[2019-2020]Status: HeardITAT DelhiAY 2019-2020
SHAHID KHAN,RAMPUR vs ASSTT. COMMISSIONER OF INCOME TAX 1, MORADABAD
ITA 6063/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SUNITA,NEAR BUS STAND KHERA DABAR NAJAFGARH, SOUTH WEST 1 vs INCOME TAX OFFICER, WARD 4(1), GURGAON
ITA 6061/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
PROGRESSIVE ALLOYS (INDIA) PRIVATE LIMITED, N.S.MANDI, NORTH WEST DELHI vs DCIT, CENTRAL CIRCLE 7, DELHI, DELHI
ITA 6058/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13