Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
AVADESH CHOUDHARY,DELHI vs DCIT CIRCLE 52(1), DELHI
ITA 6036/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SURENDRA SINGH,DELHI vs ASSESSING OFFICER WARD 44(1), DELHI
ITA 6031/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
FLAIR INFOTECH SOLUTIONS PVT LTD,NEW DELHI vs ITO WARD-9 (1), NEW DELHI
ITA 5864/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
M/S REDRAVEERYA INFRAPROJECTS (P) LTD,DELHI vs ACIT CRICEL 19 (1), DELHI
ITA 5863/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RUCHI SHARAMA,NEW DELHI vs ITO WARD 3 (1) , GURGAON
ITA 5857/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
EKTA JHUNTHRA ,DELHI vs ACIT CIRCLE 49 (1) , DELHI
ITA 5855/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI
ITA 5842/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI
ITA 5841/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
JAI SINGH GOEL,DELHI vs DCIT CC-15, DELHI
ITA 5840/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GINNI DEVI,DELHI vs DCIT CC-15, DELHI
ITA 5839/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
GINNI DEVI,DELHI vs DCIT CC-15, DELHI
ITA 5838/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GINNI DEVI,DELHI vs DCIT CC-15, DELHI
ITA 5837/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GINNI DEVI,DELHI vs DCIT CC-15, DELHI
ITA 5836/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SAVITRI DEVI,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(3)(4) AT HAPUR
ITA 5761/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
OMVATI DEVI,MATHURA vs INCOME TAX OFFICER, WARD 5(2)(1), NOIDA, NOIDA, UTTAR PRADESH
ITA 5756/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
INDRA ENTERPRISES,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS) DELHI, DELHI
ITA 5753/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
POONAM RANI ,UTTAR PRADESH vs ITO WARD -3 (3) (5) , SAHARANPUR
ITA 5739/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SONAL AHALWAT,ROHTAK vs ITO WARD -2 ROHTAK, ROHTAK
ITA 5732/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RISHAB KARANWAL ,GHAZIABAD vs INCOME TAX OFFICER , GHAZIABAD
ITA 5728/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SHRI SHRI 1008 SHRI NARSING DAS GAO SEWA SAMITI,PALWAL vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD , FARIDABAD
ITA 5715/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHRI SHRI 1008 SHRI NARSING DAS GAO SEWA SAMITI,FARIDABAD vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD , FARIDABAD
ITA 5714/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
CITIZENS RELIEF REHABILITATION & EDUCATION FUND,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION)- DELHI, DELHI
ITA 5334/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CITIZENS RELIEF REHABILITATION & EDUCATION FUND,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION)- DELHI, DELHI
ITA 5333/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SANJAY SINGH,ATRAULI vs ITO WARD 2(3)(4), HAPUR
ITA 5294/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
AARTI SINGAL FOUNDATION,NEW DELHI vs INCOME TAX OFFICER,WARD EXEMPTION 1(1), NEW DELHI
ITA 5290/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
AARTI SINGAL FOUNDATION,NEW DELHI vs INCOME TAX OFFICER,WARD EXEMPTION 1(1), NEW DELHI
ITA 5289/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
RAM BHAGAT,BHIWANI, HARYANA vs INCOME TAX OFFICER, WARD-2, BHIWANI, HARYANA
ITA 5139/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
VASHYA AGGARWAL SABHA,GHAZIABAD vs LD. ASSESSING OFFICER DLC-WX-(257)(1), GHAZIABAD
ITA 5084/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
AMIT BANSAL,BULANDSHAHR vs INCOME TAX OFFICER, BULANDSHAHR
ITA 5012/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MADHURI SHARMA,DELHI vs ITO WARD 56(6), DELHI, CIVIC CENTER DELHI
ITA 4963/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
