Recent Judgments

SAVITA DEVI,HARYANA vs ITO-W-(2), ROHTAK, HARYANA

MANJEET SINGH,DELHI vs INCOME TAX OFFICER, WARD-69(1), DELHI, DELHI

VISHU WELFARE ASSOCIATION,DELHI vs ASSESSING OFFICER, DELHI

SHARMISHTHA,MEERUT vs ITO, MEERUT

NEELAM VOHRA,DELHI vs INCOME TAX OFFICER, DELHI

SUDHANSHU GROVER ,NOIDA UTTAR PRADESH vs ITO, DELHI

STANDARD AUTOSPARES PRIVTAE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ONE STEP GREENER FOUDNATION,DELHI vs CIRCLE EXEMP 2(1), DELHI , DELHI

PUSHPA SHARMA,HARYANA vs ITO WARD 2(1), FARIDABAD

RACHITA SAHGAL,HARYANA vs ACIT, CENTRAL CIRCLE-8, NEW DELHI

VIVEK SAHGAL,GURGAON vs ACIT, CC-8, NEW DELHI

YASHREE PETROLEUM,MEERUT vs ITO WARD 1(2)(4), MEERUT

SMT VIMAL CHAWLA CHARITABLE TRUST,HARYANA vs CIT(E), CHANDIGARH

MUNSHI RAM SOLANKI,DELHI vs CIT, NEW DELHI

M/S BEST INFRATECH PRIVATE LIMITED,DELHI vs ITO, CIRCLE-16(1), DELHI

ARVIND,REWARI vs ITO WARD-2 (JAO), REWARI

BALBIR SINGH,PANIPAT vs ITO, WARD-3, PANIPAT, PANIPAT

SONU,NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME, NEW DELHI

BIHAR SPONGE IRON LTD ,MEERUT vs DCIT CIRCLE 4 (2) , DELHI

BHERA RAM BAGRIA,NEW DELHI vs ITO WARD 44(1) , DELHI

APARNA MALHOTRA,SOUTH DELHI vs JOINT COMMISSIONER, CENTRAL RANGE 4, NEW DELHI

ACIT, DELHI vs CAPACIOUS TRADEX PVT LTD, DELHI

MANOJ KUMAR,HODAL vs THE INCOME TAX OFFICER, WARD-1(3), FARIDABAD

CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI

CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI

RAJ MOHINI JAIN,GURUGRAM vs INCOME TAX OFFICER, GURUGRAM

INCOME TAX OFFICER, DELHI vs SUSHIL KUMAR GARG, DELHI

M/S MERAMANDALI FINVEST LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 17(1), DELHI

DEEPAK SHAMBHU DAS BHALLA (HUF),MUMBAI vs ITO 15(3)(2), MUMBAI

Shri Rahul Chaudhary (Judicial Member), Shri Omkareshwar Chidara ( (Accountant Member)

SMT MINNIE SINGH PANDHER vs ASSESSMENT UNIT

B M SHYAM PRASAD