Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,673 total)

SHANABOGANAHALLI THAMMANNAGOWDA RAMESH, vs UNION OF INDIA,

WP/17765/2026ITAT Karnataka

B M SHYAM PRASAD

8/7/2026

PR. COMMISSIONER OF INCOME TAX vs SHRI RAVI SHANKAR SHETTY

ITA/225/2021ITAT Karnataka

S.G.PANDIT,RAJESH RAI K

8/7/2026

VIKRAM DHIRANI vs DCIT CENTRAL CIRCLE 7 DELHI & ANR.

W.P.(C)/8932/2026ITAT Delhi

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

8/7/2026

MANCHANDA HERBAL PRODUCTS PRIVATE LIMITED vs UNION OF INDIA THROUGH SECRETARY OF FINANCE & ANR.

W.P.(C)/7372/2026ITAT Delhi

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

8/7/2026

BALAKRISHNA SANTOSH, vs THE DEPUTY COMMISSIONER OF INCOME TAX,

WP/20587/2026ITAT Karnataka
8/7/2026

MR.AJMAL PASHA vs INCOME TAX OFFICER

WP/20348/2026ITAT Karnataka
8/7/2026

INNOVATIVE FILM ACADEMY PRIVATE LIMITED(OPC) vs INCOME TAX OFFICER,

WP/20615/2026ITAT Karnataka
8/7/2026

BAZARCLICK SERVICES PRIVATE LIMITED vs INCOME TAX OFFICER WARD -1(1) (1)

WP/20365/2026ITAT Karnataka
8/7/2026

SUN AERO LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/527/2017ITAT Delhi
8/7/2026

PR. COMMISSIONER OF INCOME TAX, CENTRAL-3, DELHI vs JINDAL SAW LTD.

ITA/446/2026ITAT Delhi
8/7/2026

PR. COMMISSIONER OF INCOME TAX, CENTRAL-3, DELHI vs JINDAL SAW LTD.

ITA/437/2026ITAT Delhi
8/7/2026

D.C.I.T., CC - 3(1), KOLKATA vs GOLDEN STAR HOTEL AND RESORTS PRIVATE LIMITED, KOLKATA

ITSSA 110/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
8/7/2026

D.C.I.T., CC - 3(1), KOLKATA vs GOLDEN STAR HOTEL AND RESORTS PRIVATE LIMITED, KOLKATA

ITSSA 109/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
8/7/2026

D.C.I.T., CC - 3(1), KOLKATA vs GOLDEN STAR HOTEL AND RESORTS PRIVATE LIMITED, KOLKATA

ITSSA 108/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
8/7/2026

M/S. BEROE CONSULTING INDIA PVT. LTD.,KANCHIPURAM vs ITO, CORPORATE WARD-1(3), CHENNAI

ITTPA 25/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
8/7/2026

TRIANZ DIGITAL CONSULTING PRIVATE LIMITED,BENGALURU vs THE ASSESSMENT UNIT- INCOME TAX DEPARTMENT, DELHI

ITTPA 51/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
8/7/2026

DY. COMMISSIONER OF INCOME TAX DEHRADUN, UTTARAKHAND vs BAKER HUGHES ASIA PACIFIC PTE. LTD, MAHARASHTRA

ITA 214/DDN/2025[2020-21]Status: DisposedITAT DehradunAY 2020-21
8/7/2026

BAKER HUGHES SINGAPORE PTE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN

ITA 195/DDN/2025[2020-21]Status: DisposedITAT DehradunAY 2020-21
8/7/2026

MANOJ KUMAR SINGH,VARANASI vs INCOME TAX OFFICER, WARD - 3(1), VARANASI

ITA 153/VNS/2026[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
8/7/2026

MOHAMMAD OSAMA,ALENBAD FARM vs INCOME TAX OFFICER WARD I(5) , INCOME TAX DEPARTMENT

ITA 178/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
8/7/2026

SANJAY KUMAR SINGH,VARANASI vs INCOME TAX OFFICER, WARD - 3(1), VARANASI

ITA 174/VNS/2024[2017-2028]Status: DisposedITAT VaranasiAY 2017-2028
8/7/2026

LATE REKHA KESHARWANI L/H KUSHAL KESHARWANI,RAKABGANJ, GORAKHPUR vs INCOME TAX OFFICER, WARD 2(3), GORAKHPUR

ITA 159/VNS/2024[2016-2017]Status: DisposedITAT VaranasiAY 2016-2017
8/7/2026

ASHOK KUMAR SRIVASTAVA,SONEBHADRA vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI

ITA 133/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
8/7/2026

INCOME TAX OFFICER (TDS), RAIPUR vs STATE BANK OF INDIA REGIONAL OFFICE JAGDALPUR, JAGDALPUR

ITA 454/RPR/2026[2012-13]Status: DisposedITAT RaipurAY 2012-13
8/7/2026

M/S. NARESH BAZZAR, BILASPUR,BILASPUR vs ACIT, BILASPUR, BILASPUR

ITA 436/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
8/7/2026

KRUTI RAJUBHAI MANVAR,MORBI vs INCOME TAX OFFICER WARD 1 MORBI, MORBI

ITA 752/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
8/7/2026

BICO TWITEX PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT, SURAT

ITA 566/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
8/7/2026

ASHOK LABHUBHAI JODHANI,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT

ITA 318/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
8/7/2026

ASHOK LABHUBHAI JODHANI,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT

ITA 317/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
8/7/2026

INCOME TAX OFFICER WARD-2(5), VISAKHAPATNAM vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM

ITA 59/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
8/7/2026