MANOJ KUMAR SINGH,VARANASI vs. INCOME TAX OFFICER, WARD - 3(1), VARANASI
No AI summary yet for this judgment.
Income Tax Appellate Tribunal, CIRCUIT BENCH (DB
Before: SHRI KUL BHARAT & SHRI ANADEE NATH MISSHRA
Heard together (3 matters)
Read from the judgment's own cause title. This page is filed under one of them.
PER ANADEE NATH MISSHRA: A.M. (A)
These appeals filed by two different assessees for the same assessment years against separate orders of learned CIT(A) dated 25.02.2026 in the case of Shri Manoj Kumar Singh, dated 16.08.2024 in the case of Shri Sanjay Kumar Singh. Therefore, these appeals were heard together and a common and consolidated order is being passe
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.