Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
INCOME TAX OFFICER WARD-2(5), VISAKHAPATNAM vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM
ITA 59/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM
ITA 58/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
RATNALA VANAJAKSHI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 190/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
KOTTU VENKATA RAMARAO,TADEPALLIGUDEM vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 833/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
RAM GOPAL AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNAM
ITA 827/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
OM PRAKASH AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNAM
ITA 826/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
VIDYA SAGAR AGRAWAL THROUGH L/H OM PRAKASH AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNM
ITA 825/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
TALENT ART EDUCATIONAL WELFARE SOCIETY,BAREILY vs ITO-2(2), BAREILY
ITA 434/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
REETA DIXIT,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 401/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
SAINT MARYS EDUCATIONAL SOCIETY,PRAYAGRAJ vs DCIT(EXEMPTION), LUCKNOW
ITA 233/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
AMAN AND AAKASH ENTERPRISES,GONDA vs ASSESSMENT UNIT, NFAC/ITO, GONDA
ITA 227/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
HAFIZ ABDUL HAKEEM MEMORIAL TRUST,BIJNOR vs INCOME TAX OFFICER, EXEMPTION WARD, BAREILLY
ITA 893/LKW/2025[2019-20]Status: DisposedITAT LucknowAY 2019-20
PUSHTI CREATIONS,LUCKNOW vs INCOME TAX OFFICER-5(1), LUCKNOW
ITA 891/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
D R MEMORIAL EDUCATION SOCIETY,AMBALA CANTT vs INCOME TAX OFFICER, WARD NO 1,, AMBALA CANTT
ITA 948/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
HARISH CHANDER BHOLA,PANCHKULA vs ITO WARD-5 PANCHKULA, PANCHKULA
ITA 931/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
GURBINDER SINGH,CHANDIGARH vs INCOME TAX OFFICER- WARD 2(2), ROPAR
ITA 904/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SUNISHA SHARDA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 849/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
KARANDEEP SINGH,HARYANA vs COMMISSIONER OF INCOME TAX, HARYANA
ITA 791/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
HARI KUMAR,HARYANA vs INCOME TAX OFFICER WARD-1, KAITHAL, KAITHAL
ITA 771/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DEV SINGH S/O SARDARA SINGH,TEHSIL JAGRAON, DISTT. LUDHIANA vs INCOME TAX OFFICER, WARD-1, JAGRAON
ITA 694/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
CHANDER KANTA,PANCHKULA vs THE INCOME TAX OFFICER , NFAC
ITA 690/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
BALWINDER SINGH, MOHALI,MOHALI vs THE INCOME TAX OFFICER WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 471/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
TUSHAR PRABHA,PANCHKULA vs INCOME TAX OFFICER, WARD-1, JIND
ITA 165/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
AVTAR SINGH, LUDHIANA,PUNJAB vs JAO THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 161/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
AVTAR SINGH, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 160/CHANDI/2026[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
SAT PAUL BAINS,MOHALI vs ITO, WARD 6(1), CHANDIGARH
ITA 128/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 127/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 126/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
INCOME TAX OFFICER, SIRHIND, FATEHGARH SAHIB vs GUJRAL TRADERS, MANDI GOBINDGARH
ITA 125/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
THE MANDAL NAGRIK SAHAKARI BANK LTD., ,MANDAL vs ITO CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD
ITA 774/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18