OM PRAKASH AGRAWAL,RAIPUR vs. ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNAM
No AI summary yet for this case.
Income Tax Appellate Tribunal, Hyderabad ‘SM‘ Bench, Visakhapatnam
Per Bench:
These three appeal are filed by the respective assessees feeling aggrieved by the separate orders passed by the Learned Commissioner of Income Tax (Appeals)-3, Visakhapatnam (“Ld. CIT(A)”) dated 13.10.2025 and 30.09.2025 respectively for the A.Y. 2017-18. Since the issues involved in these appeals are identical, for the sake of convenience, these were heard together and are being disposed of by this common and consolid
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.