INCOME TAX OFFICER WARD-2(5), VISAKHAPATNAM vs. PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM
ITA 59/VIZ/2026Status: DisposedITAT Visakhapatnam08 July 2026AY 2018-196 pages
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Income Tax Appellate Tribunal, Visakhapatnam Bench, Visakhapatnam
Before: SHRI RAVISH SOOD, HON’BLE & SHRI OMKARESHWAR CHIDARA, HON’BLE
PER BENCH:
The captioned appeals filed by the Revenue are directed against the respective orders passed by the Commissione
The order continues below.
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