ROTARY DISTRICT 3234 CHARITABLE TRUST,CHENNAI vs. DCIT, EXMPTIONS,, CHENNAI
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Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI
Before: SHRI ABY T. VARKEY & SHRI S.R.RAGHUNATHA
PER ABY T. VARKEY, JM: The ITA No.1533/Chny/2026 which is an appeal preferred by the assessee trust against the rejection of its application for registration u/s 12AB of the Income Tax Act 1961 (hereinafter referred as the ‘Act) and the ITA No.1532/Chny/2026 is against the rejection, by the Ld.CIT(E)
ITA Nos.1532 & 1533/Chny/2026 Rotary District 3234 Charitable Trust :: 2 :: (hereinafter r
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