Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ANIL KUMAR AGARWAL,ALIGARH vs DCIT CIRCLE 4(1)(1), ALIGARH
ITA 214/AGR/2026[2021-22]Status: DisposedITAT AgraAY 2021-22
LAKHAN PAL,JHANSI vs INCOME TAX OFFICER, JHANSI
ITA 209/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
ITO, HATHRAS vs DEEPAK BUTIA HUF, HATHRAS
ITA 183/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
K S CONVENT SCHOOL,ORAI vs ITO WARD 2(1)(5), ORAI, ORAI
ITA 617/AGR/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
ABDUL VAHEED KHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR, RAIPUR
ITA 540/RPR/2026[2017-2018]Status: DisposedITAT RaipurAY 2017-2018
REVARAM PRAJAPATI, MUMBAI,MUMBAI vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
ITA 537/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE -1(1), RAIPUR, RAIPUR vs SHIVALIK POWER AND STEEL PRIVATE LIMITED, RAIPUR, RAIPUR
ITA 496/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
SATYANARAYAN AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 483/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
MANMOHAN DAS KURRE, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR
ITA 388/RPR/2026[2011-12]Status: DisposedITAT RaipurAY 2011-12
9M INDIA LIMITED, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 376/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
PRADIP PODDAR,DHANBAD vs ACIT/DCIT, CENTRAL CIRCLE-1, RAIPUR
ITA 368/RPR/2026[2020-2021]Status: DisposedITAT RaipurAY 2020-2021
MACHHABHAI RAGHAVBHAI THUNGA,JAMNAGAR vs INCOME TAX OFFICER,WARD 2(6), JAMNAGAR
ITA 737/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
NITESH VRAJLAL VACHHANI,MOVANA vs THE ITO WARD 1, JUNAGADH, JUNAGADH
ITA 266/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
PASAND SOAP & CHEMICALS INDUSTRIES ,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT
ITA 246/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
ASHISHKUMAR RAMSHANKAR SHARMA,SURAT vs ITO, WARD-2(3)(1), SURAT, SURAT
ITA 692/SRT/2026[2017-2018]Status: DisposedITAT SuratAY 2017-2018
KHILAN NAVINCHANDRA PATEL,SURAT vs INCOME TAX OFFICER, CIRCLE-1(3), SURAT
ITA 571/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
HEMANT T JAIN (HUF),MUMBAI vs INCOME TAX OFFICER-2(3)(6), SURAT, SURAT
ITA 412/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
HEMANT T JAIN (HUF),MUMBAI vs INCOME TAX OFFICER-2(3)(6), SURAT, SURAT
ITA 411/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
LATE AJAY PRASAD SINGH (THROUGH LEGAL HEIR ANSHUMAN SINGH),MAHARAASHTRA vs ITO WARD 3(1), JAMSHEDPUR
ITA 303/RAN/2026[2022-23]Status: DisposedITAT RanchiAY 2022-23
K I ENTERPRISES,HAZARIBAGH vs ITO WARD 2(3), RAMGARH, RAMGARH
ITA 296/RAN/2026[2020-21]Status: DisposedITAT RanchiAY 2020-21
RAKESH KUMAR,RANCHI vs ITO WARD W2(1), RANCHI
ITA 273/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
PARMILA GUPTA,RANCHI vs INCOME TAX DEPARTMENT, RANCHI
ITA 249/RAN/2026[2020-21]Status: DisposedITAT RanchiAY 2020-21
MAA DEOSARWALI TRADING CO PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 1, DHANBAD, DHANBAD
ITA 245/RAN/2026[2012-13]Status: DisposedITAT RanchiAY 2012-13
UMESH PRASAD KESHARI,JAMSHEDPUR vs ITO 3(1) JSR, JAMSHEDPUR
ITA 244/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
SUBAL CHANDRA NAG,DHANBAD vs DCIT/ACIT, CIRCLE-2, DHANBAD
ITA 117/RAN/2026[2013-14]Status: DisposedITAT RanchiAY 2013-14
SUJATA PATHAK,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 405/RAN/2025[2018-19]Status: DisposedITAT RanchiAY 2018-19
JAWAHAR VIDYA MANDIR EDUCATION SOCIETY,RANCHI vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, RANCHI , RANCHI
ITA 346/RAN/2025[2016-17]Status: DisposedITAT RanchiAY 2016-17
SUMITRA FOUNDATION,DALTONGANJ vs ASSESSING OFFICER, DALTONGANJ
ITA 281/RAN/2025[201-20]Status: DisposedITAT Ranchi
SUSHILA COKE AND MINERALS,HAZARIBAGH vs ITO, WARD-2(2), HAZARIBAGH
ITA 374/RAN/2024[2012-13]Status: DisposedITAT RanchiAY 2012-13
YASI BYALING NALO,ITANAGAR vs ITO, WARD NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 177/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21