MANASVI ADWAIT MEHTA,AHMEDABAD vs. ITO, WARD 1, GANDHINAGAR, GANDHINAGAR
ITA 1277/AHD/2026Status: DisposedITAT Ahmedabad09 July 2026AY 2021-227 pages
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Income Tax Appellate Tribunal, “SMC” BENCH, AHMEDABAD
Before: SHRI SANJAY GARG
For Appellant: Shri Vipul Gohil, A.R, Shri Veerabadram Vislavath, Sr. DR
For Respondent: Shri Veerabadram Vislavath, Sr. DR
Hearing: 03/07/2026Pronounced: 09/07/2026
The captioned three appeals have been filed by two different assessees against the separate orders of the Ld. Commissioner of Income Tax (Appeals)-2, Del
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