Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,890 total)
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 716 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA/575/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs SANJAY JAIN
ITA/589/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA - 575 / 2010ITAT Delhi
COMMISIONER OF INCOME TAX vs A B HOTELS LTD
ITA - 538 / 2010ITAT Delhi
ALL GROW FINANCE & INVESTMENT PVT LTD vs ASSTT COMMISSIONER OF INCOME TAX
ITA - 714 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HINDUSTAN SYRINGES & MEDICAL DEVICES LTD
ITA - 555 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs GULAB FARMS P.LTD.
ITA - 495 / 2010ITAT Delhi
PUNJAB STAINLESS STEEL INDUSTRIES vs COMMISSIONER OF INCOME TAX DELHI VII & ANR.
ITA/47/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOME TAX-IV vs INFOGAIN INDIA BPO PVT. LTD
ITA/533/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGIES P.LTD.
ITA - 568 / 2010ITAT Delhi
HOUSING URBAN DEVLOPMENT CORPORATION LTD vs COMMISSIONER OF INCOME TAX
ITA - 709 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs YOGESH SINGHAL
ITA - 527 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs WINSTRAL PETROCHEMICALS PVT LTD
ITA/592/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs RANBAXY HOLDINGS COMPANY
ITA/675/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VICTOR ELECTODES LTD
ITA - 586 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs WINSTRAL PETROCHEMICALS PVT LTD
ITA - 592 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHESH OVERSEAS
ITA - 705 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs XENIAL INVESTMENT PVT LTD
ITA - 580 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MERCATOR HEALTHCARE LTD
ITA - 563 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VINTAGE CREDIT & LEASING PVT LTD
ITA - 569 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SURAJ DEVI
ITA - 702 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ESCOTRAC FINANCE & INVESTMENT P.LTD.
ITA - 591 / 2010ITAT Delhi
JT. COMMISSIONER OF INCOME TAX, SURAT vs SAHELI LEASING & INDUSTRIES LTD.
CIVIL APPEAL No. 4278/2010ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs SIL INVESTMENTS LTD
ITA/700/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
JT.COMMR.OF INCOME TAX,SURAT vs SAHELI LEASING & INDUSTRIES LTD
C.A. No.-004278-004278 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SIL INVESTMENTS LTD
ITA - 700 / 2010ITAT Delhi
COMMISSIONRE OF INCOME TAX vs SIL INVESTMENTS LTD
ITA - 701 / 2010ITAT Delhi
VANITA VISHRAM TRUST vs CHIEF COMMISSIONER OF INCOME TAX, MUMBAI AND ANR.
WP/367/2010ITAT Bombay
VANITA VISHRAM TRUST vs CHIEF COMMISSIONER OF INCOME TAX, MUMBAI AND ANR.
WP/366/2010ITAT Bombay