COMMISSIONER OF INCOME TAX vs. HINDUSTAN SYRINGES & MEDICAL DEVICES LTD
ITA - 555 / 2010HC Delhi14 May 20101 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 555/2010 . . COMMISSIONER OF INCOME TAX ..... Appellant Through : Mr Sanjeev Sabharwal . versus . . HINDUSTAN SYRINGES and MEDICAL DEVICES..... Respondent Through : Ms Kavita Jha . . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . . O R D E R 14.05.2010 . The tax effect is only Rs 59,560/-. It is far below the lower limit prescribed by the CBDT for appeals to this Court. Dismissed. . . . . . BADAR DURREZ AHMED,J . . V.K. JAIN, J MAY 14, 2010/?SN? . . $ 4
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