COMMISSIONER OF INCOME TAX vs. GULAB FARMS P.LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 495/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Mr Sanjeev Sabharwal . versus . GULAB FARMS P.LTD ..... Respondent Through : None . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE V.K. JAIN . O R D E R 14.05.2010 CM 5187/2010 The delay in re-filing the appeal is condoned. This application stands disposed of. ITA 495/2010 Mr Sanjeev Sabharwal, the learned counsel appearing on behalf of the appellant/ revenue, states that the appeal in respect of the assessment year 2001-2002 was dismissed by this Court on the ground of low tax effect. Issue notice returnable on 09.11.2010. . BADAR DURREZ AHMED, J . . . . V.K. JAIN, J MAY 14, 2010 SR . $ 26