HOUSING URBAN DEVLOPMENT CORPORATION LTD vs. COMMISSIONER OF INCOME TAX
ITA - 709 / 2010HC Delhi12 May 20101 pages
For Petitioner: JAYANT K MEHTA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 709/2010 . HOUSING URBAN DEVLOPMENT CORPORATION LTD ..... Appellant Through: Mr Ramji Srinivasan with Mr Jayant K. Mehta versus . COMMISSIONER OF INCOME TAX ..... Respondent Through: Name not given . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED . . HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 12.05.2010 . CM No. 8854/2010 Exemption allowed subject to all just exceptions. Application stands disposed of. ITA No. 709/2010 At the request of the learned counsel for the petitioner, renotify on 17/05/2010. BADAR DURREZ AHMED,J . V.K. JAIN, J MAY 12, 2010 ?ss? $ 44
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