ALL GROW FINANCE & INVESTMENT PVT LTD vs. ASSTT COMMISSIONER OF INCOME TAX
ITA - 714 / 2010HC Delhi17 May 20101 pages
For Petitioner: AJAY TALESARA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 714/2010 . ALL GROW FINANCE and INVESTMENT PVT LTD ..... Appellant Through: Mr. Ajay Talesara, Advocate . versus . . . . ASSTT COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Sonia Mathur and Mr. Pankaj Prasad, Advocates. . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 17.05.2010 . CM No. 6720/10 Dismissed as not pressed. ITA 714/2010 Issue notice. Notice is accepted by the learned counsel appearing on behalf of the respondent. Renotify on 29.10.2010. . BADAR DURREZ AHMED,J . . V.K. JAIN, J MAY 17, 2010 cl $ 44
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