COMMISSIONER OF INCOME TAX vs. ESCOTRAC FINANCE & INVESTMENT P.LTD.

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ITA - 591 / 2010HC Delhi07 May 20101 pages
For Petitioner: N P SAHNI

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 591/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through : Mr N. P. Sahni . versus . ESCOTRAC FINANCE and INVESTMENT P.LTD ..... Respondent Through : None . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE V.K. JAIN . O R D E R 07.05.2010 CM 5243/2010 The delay in re-filing the appeal is condoned. This application stands disposed of. ITA 591/2010 Issue notice returnable on 29.10.2010. . BADAR DURREZ AHMED, J . . . . . . V.K. JAIN, J May 07, 2010 SR . . . 13

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