COMMISSIONER OF INCOME TAX vs. VISHESH OVERSEAS

IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 705/2010 . . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Suruchi Aggarwal . versus . . VISHESH OVERSEAS ..... Respondent Through: Name not given . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . . O R D E R 10.05.2010 . Issue notice limited to the question of interest expenditure to the extent of Rs 80,33,470/- which was disallowed by the Assessing Officer but such disallowance has been deleted by the Commissioner of Income Tax (Appeals) and the Income Tax Appellate Tribunal. Renotify on 21/10/2010. BADAR DURREZ AHMED,J . . V.K. JAIN, J . . MAY 10, 2010 ?ss? . . . $ 43