Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,886 total)

COMMISSIONER OF INCOME TAX vs SHASHI CHARLA

ITA/1328/2009ITAT Delhi
6/5/2010

COMMISSIONER OF INCOME TAX vs SHASHI CHARLA

ITA/1326/2009ITAT Delhi
6/5/2010

COMMISSIONER OF INCOME TAX vs SHASHI CHARLA

ITA/1322/2009ITAT Delhi
6/5/2010

COMMISSIONER OF INCOME TAX vs SHASHI CHARLA

ITA/1323/2009ITAT Delhi
6/5/2010

COMMISSIONER OF INCOME TAX vs NOKIA INIDA P.LTD.

ITA - 486 / 2010ITAT Delhi
6/5/2010

M/S. INVENTURE GROWTH AND SECURITIES LTD. vs THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH AND 3 ORS.

WP/794/2010ITAT Bombay
5/5/2010

COMMISSIONER OF INCOME TAX vs MIDLAND PROMOTERS PVT LTD

ITA - 594 / 2010ITAT Delhi
5/5/2010

COMMISSIONER OF INCOME TAX vs MAHANAGAR TELEPHONE NIGAM LTD

ITA - 590 / 2010ITAT Delhi
5/5/2010

COMMISSIONER OF INCOME-TAX, KARNAL vs KAMINI JAIN

ITA/87/2010ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

5/5/2010

COMMISSIONER OF INCOME TAX vs VINOD SINGHAL

ITA - 482 / 2010ITAT Delhi
5/5/2010

THE COMMISSIONER OF INCOME TAX vs NALWA SONS INVESTMENTS LTD.

ITA - 556 / 2010ITAT Delhi
4/5/2010

THE COMMISSIONER OF INCOME TAX V vs RANBAXY LABORATORIES LTD.

ITA - 540 / 2010ITAT Delhi
4/5/2010

THE COMMISSIONER OF INCOME TAX V vs RANBAXY LABORATORIES LTD.

ITA - 537 / 2010ITAT Delhi
4/5/2010

THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJ LLOYD LTD.

ITA/513/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

4/5/2010

THE COMMISSIONER OF INCOMET AX vs PUNJ LLYOD LTD.

ITA - 552 / 2009ITAT Delhi
4/5/2010

THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJ LLOYD LTD.

ITA - 513 / 2009ITAT Delhi
4/5/2010

DEDICATED HEALTH CARE SERVICES TPA (INDIA) PVT. LTD. AND 5 ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX AND 4 ORS.

WP/404/2010ITAT Bombay
3/5/2010

THE COMMISSIONER OF INCOME TAX vs HUKMI

ITA/668/2008ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI

3/5/2010

COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR AGGARWAL

ITA - 689 / 2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs UJAGAR SINGH OBEROI

ITA - 370 / 2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs M/S HPS SOCIAL WELFARE ASS

ITA/424/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

3/5/2010

COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT. LTD

ITA/364/2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs RAMSONS ORGANICS LTD

ITA/368/2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs M/S HPS SOCIAL WELFARE ASS

ITA - 424 / 2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT LTD

ITA - 364 / 2010ITAT Delhi
3/5/2010

COMMISSIONER OF INCOME TAX vs RAMSONS ORGANICS LTD

ITA - 368 / 2010ITAT Delhi
3/5/2010

NEETEE CLOTHING PVT LTD vs COMMISSIONER OF INCOME TAX

ITA - 687 / 2010ITAT Delhi
30/4/2010

DIRECTOR OF INCOME TAX vs LUCENT TECHNOLOGY INT INC

ITA - 405 / 2010ITAT Delhi
30/4/2010

DIRECTOR OF INCOME TAX vs LUCENT TECHNOLOGY INT INC

ITA - 401 / 2010ITAT Delhi
30/4/2010

NAVRATTAN KUMAR ANAND vs CIT PANCHKULA

ITA/627/2009ITAT Punjab & Haryana
30/4/2010