COMMISSIONER OF INCOME TAX vs. SUSHIL KUMAR AGGARWAL
ITA - 689 / 2010HC Delhi03 May 20101 pages
For Petitioner: SURUCHII AGGARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 689/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Suruchi Aggarwal . versus . . SUSHIL KUMAR AGGARWAL ..... Respondent Through: None . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 03.05.2010 . CM 8139/2010 (Exemption) Allowed subject to all just exceptions. The application is disposed of. ITA 689/2010 Issue notice to the respondent, returnable on 24.09.2010. . BADAR DURREZ AHMED, J . . . V.K. JAIN, J MAY 03, 2010 Ag . $ 89
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