Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,862 total)
COMMISSIONER OF INCOME TAX vs INTEX TECHNOLOGY INDIA LTD
ITA/1239/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARADISE HOLIDAYS
ITA - 445 / 2010ITAT Delhi
CIT-III, LUDHIANA vs PARVEEN TAYAL
ITA/19/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD.
ITA - 1056 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SFIL STOCK BROKING LTD
ITA/1056/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SURESH KUMAR KAKAR
ITA/128/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD
ITA/3/2002ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
JPUNJAB TRACTORS LTD.,MOHALI vs COMMISSIONER OF I.T., PATIALA
ITA/60/2001ITAT Punjab & Haryana
CIT, FARIDABAD vs LAXMAN SINGH . FARIDABAD
ITA/327/2009ITAT Punjab & Haryana
THE COMMISIONER OF INCOME TAX.PTL vs M/S PB TRACTOR LTD
ITA/23/2002ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PB TRACTOR LTD
ITA/15/2002ITAT Punjab & Haryana
CIT vs JACKSKONS HOUSE
ITA/651/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
CIT vs JAS JACK ELEGANCE EXPORTS
ITA/681/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
CIT vs JACKSKONS HOUSE
ITA - 651 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-III, LUDHIANA vs M/S KARNA INTERNAITONAL ETC, LUDHIANA
ITA/895/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX CENTRAL III, MUMBAI vs THE BANK OF RAJASTHAN LTD
ITXA/3093/2009ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ASHOK BUILDCON LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2 AND ANR.
WP/10160/2009ITAT Bombay
NANDI PROMOTERS PVT LTD
ITA - 648 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 449 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 360 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEV CORP LTD
ITA - 348 / 2010ITAT Delhi
CIT, JALANDHAR-I vs M/S PIVET FINANCE LTD. NAWANSHAHAR
ITA/719/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME-TAX-24,MUM. vs M/S SHAH ORIGINALS
ITXA/431/2008ITAT Bombay
CIT, FARIDABAD vs M/S PORRITS & SPENCER (A) LTD.
ITA/937/2008ITAT Punjab & Haryana
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. TIKITAR INDUSTRIES
C.A. No.-002566-002569 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX -18 MUMBAI vs VIDYUT CORPORATION
ITXA/3390/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
M/S PARAS RICE MILLS vs COMMISSIONER OF INCOME TAX, KARNAL
ITA/657/2009ITAT Punjab & Haryana
CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI
ITA/93/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI
ITA/92/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
PEARL INTERCONTINENTAL LTD vs DY COMMISSIONER OF INCOME TAX
ITA - 645 / 2010ITAT Delhi