PEARL INTERCONTINENTAL LTD vs. DY COMMISSIONER OF INCOME TAX

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 645/2010 . PEARL INTERCONTINENTAL LTD ..... Appellant Through:Mr. Vibhu Bhakru, Advocate versus . DY COMMISSIONER OF INCOME TAX ..... Respondent Through:Mr. Deepak Chopra, Advocate CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 20.04.2010 . CM No. 7130/2010(delay) For the reasons stated in the application, the delay in filing the appeal is condoned. Application stands disposed of. ITA 645/2010 Issue notice. Notice is accepted by learned counsel for the respondent. Renotify on 31.08.2010. . BADAR DURREZ AHMED,J . . . MANMOHAN SINGH, J APRIL 20, 2010 RS . . . $ 2