COMMISSIONER OF INCOME TAX vs. ANJU DEVI
ITA - 449 / 2010HC Delhi23 April 20101 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 449/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr Sanjeev Sahbarwal . versus . . ANJU DEVI ..... Respondent Through: None . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 23.04.2010 . CM 3933/2010 (Exemption) Allowed subject to all just exceptions. The application stands disposed of. ITA 449/2010 Issue notice to the respondent, returnable on 14.05.2010. . BADAR DURREZ AHMED, J . . . V.K. JAIN, J APRIL 23, 2010 Ag . . $ 5
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