Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,845 total)
C.I.T vs VIJAY SINGH
ITA/214/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T vs VIJAY SINGH
ITA - 214 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs KAILASH JEWELLERY HOUSE
ITA - 613 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-6, MUMBAI vs M/S. DRESSER RAND INDIA PVT. LTD. MUMBAI
ITXA/2186/2009ITAT Bombay
CIT,-1 vs M/S ORIENTAL TEXTILES PROCESSING CO. LTD. LUDHIANA
ITA/433/2009ITAT Punjab & Haryana
VINOD GOEL vs COMMISSIONER OF INCOME TAX
ITA/214/2009ITAT Punjab & Haryana
COMMNR. OF CENTRAL EXCISE, AHMEDABAD vs SOLID & CORRECT ENGG. WORKS
C.A. No.-000960-000966 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX - 21 MUMBAI vs SHRI ANUJ A SHETH HUF MUMBAI
ITXA/2285/2009ITAT Bombay
RAJA RAM CONTRACTORS vs CIT LUDHIANA
ITA/689/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
DAVINDER MEHRA vs C I T
ITA/291/2007ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, PATIALA vs AMIT MODI C./O PATIALA FLOUR MILLS
ITA/691/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs PODDAR PIGMENTS LTD.
ITA/347/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOME-TAX,CENTRAL-III,MUM vs APAR INDUSTRIES LTD
ITXA/1036/2009ITAT Bombay
SOMATHEERAM MYURVEDIC BEACH RESORT (P) vs THE ASSISTANT COMMISSIONR OF INCOME TAX
WP(C)/3461/2010ITAT Kerala
HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
DELHI PUBLIC SCHOOL BLOCK C POCKET 5 VASANT KUNJ vs COMMISSIONER OF INCOME TAX
ITA - 610 / 2010ITAT Delhi
LIC OF INDIA vs ADDL. CIT RANGE -VI, LUDHIANA AND ANR.
ITA/484/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
LIC OF INDIA vs ADDL. CIT RANGE VI, AND ANR.
ITA/483/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, CHANDIGARH vs KULDIP SINGH
ITA/96/2010ITAT Punjab & Haryana
LIC OF INDIA vs I.T.O. WARD VI,
ITA/485/2009ITAT Punjab & Haryana
COMMNR. OF INCOME TAX, INDORE vs PAWAN KUMAR LADDHA
C.A. No.-008914-008922 - 2003ITAT SC
M/S. SWARAJ ENGINES LTD. vs ASST.COMMNR.,INCOME TAX, CHANDIGARH &ANR
C.A. No.-008756-008756 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs BHARTESH JAIN
ITA/363/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTESH JAIN
ITA - 363 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SUNTECH VISION LTD.
ITA - 463 / 2010ITAT Delhi
HINDUSTAN UNILEVER LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX 1(1) AND ANR.
WP/85/2009ITAT Bombay
THE COMMISSIONER OF INCOME TAX 20 MUMBAI vs B.N. EXPORTS
ITXA/2714/2009ITAT Bombay
M/S PORITTS AND SPENCER LTD vs THE COMM OF INCOME TAX
ITA/10/2004ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX,COCHIN vs SOUTHERN ELECTROMAG(P)LTD,COCHIN-36
ITA/1345/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX vs U.V.ZUHARA
ITA/1417/2009ITAT Kerala
COMMISSIONER OF WEALTH TAX, HR., ROHTAK vs KAMAL SAROJ
WTR/5/2006ITAT Punjab & Haryana