Recent Judgments

THE COMMISSIONER OF INCOME TAX vs SHRI.JOHNSON G.OOMMEN

T.SHERRAFFUDDIN vs COMMISSIONER OF INCOME TAX

THE COMMISIONER OF INCOME TAX- 6 MUMBAI vs ESSEL PROPACK LTD

THE COMMISSIONER OF INCOME TAX 10 MUMBAI vs UNIVERSAL MEDICARE PVT LTD.

COMMISSIONER OF INCOME TAX vs M/S.AISWARYA TRADING CO.

THE COMMISSIONER OF INCOME TAX, COCHIN vs HHA TANK TERMINAL (P) LTD., COCHIN

THE COMMISSIONER OF INCOME TAX CITY - III, MUMBAI vs M/S ASIAN STAR CO. LTD. ,MUMBAI

CIT, KARNAL vs M/S VEER OVERSEAS LTD.

CIT PATIALA vs PATIALA COOP. SUGAR MILLS LTD.

C.I.T.,AHMEDABAD vs RELIANCE PETROPRODUCTS PVT.LTD

CIT, LUDHIANA vs M/S SALUJA FABRICS LTD. LUDHIANA

CIT-I LUDHIANA vs M/S ABHISHEK INDUSTRIES LTD. LUDHAINA

THE COMMISSIONER OF WEALTH TAX,COCHIN vs GALFAR (INDIA) PVT.LTD.,MARADU,KCOHI

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

C.I.T.BIKANER vs SURESH DUDI

JAGDISH BHALLA,DINESH MAHESHWARI

C.I.T.BIKANER vs JAGDISH DUDI

JAGDISH BHALLA,DINESH MAHESHWARI

C.I.T.BIKANER vs SURESH DUDI

JAGDISH BHALLA,DINESH MAHESHWARI

C.I.T.BIKANER vs RAMESHWAR LAL DUDI

OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX, DEHRADUN

2 Judges

OIL & NATURAL GAS CORP. LTD. TR. M.D. vs COMMR.OF INCOME TAX, DEHRADUN

COMMISSIONER OF INCOME TAX-III vs SUTLEJ INDUSTRIES LTD

THE COMMISSIONER OF INCOME TAX-1 MUMBAI vs INTERNATINAL FISHERIES LTD

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

OCEAN CITY TRADING INDIA PVT LTD vs THE COMMISSIONER OF INCOME TAX- 19 MUMBAI

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

THE COMMISSIONER OF INCOME TAX - TDS MUMBAI vs GLENMARK PHARMACEUTICALS LTD

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

THE COMMISSIONER OF INCOME TAX(TDS) vs M/S.KENT CONSTRUCTIONS PVT.LTD., PANAMPI

THE COMMISSIONER OF INCOME TAX vs SRI.A.MOHAMMED ABDURAHMAN

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX, KOZHIKOD vs SHRI.P.K.SULFI, KOZHIKODE

HONOURABLE THE AG.CHIEF JUSTICE MR.P.R.RAMAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S.SKYLINE BUILDERS,RAJAJI ROAD,COCHIN

CIT, FARIDABAD vs JAI BHAGWAN PALWAL FARIDABAD

THE DIRECTOR OF INCODME TAX (INTERNATIONAL TAXATION MUMBAI vs KRUPP UDHE GMBH

M/S. P.C.CHACKO & COMPANY, COCHIN vs THE DEPUTY COMMISSIONER OF INCOME TAX

HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON