THE COMMISSIONER OF INCOME TAX V vs. RANBAXY LABORATORIES LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 537/2010 . THE COMMISSIONER OF INCOME TAX V ..... Appellant Through: Ms Rashmi Chopra versus . RANBAXY LABORATORIES LTD. ..... Respondent Through: Ms Mahua Kalra . . . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 04.05.2010 . CM No. 5211/2009 For the reasons stated in the application as also on the basis of the submissions made by the counsel appearing on behalf of the appellant, the delay in re-filing the appeal is condoned. The application stands disposed of. . ITA 537/2010 . Notice. Ms Mahua Kalra accepts notice on behalf of the respondent/assessee. Renotify on 23.11.2010. . BADAR DURREZ AHMED,J . . . V.K. JAIN, J MAY04, 2010/bg . 43