COMMISSIONER OF INCOME TAX vs. SURAJ DEVI
ITA - 702 / 2010HC Delhi07 May 20101 pages
For Petitioner: SURUCHII AGGARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 702/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Suruchi Aggarwal versus SURAJ DEVI ..... Respondent . . Through: ITA 703/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms Suruchi Aggarwal versus SUSHIL KUMAR AGGARWAL ..... Respondent . CORAM: HON'BLE MR. JUSTICE BADAR DURREZ AHMED HON'BLE MR. JUSTICE V.K. JAIN . O R D E R 07.05.2010 CM No.8558/2010 in ITA 703/2010 . Allowed, subject to all just exceptions. ITA 702/2010 and ITA 703/2010 . Issue notice, returnable on 24.09.2010. . . BADAR DURREZ AHMED,J . . . V.K. JAIN, J MAY 07, 2010/bg . 40
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