Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
C.I.T. vs M/S SURJIT & SURINDER INVESTMENT P.LTD.
ITC/83/1991ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL
C.I.T., LUDHIANA vs M/S HUKAM CHAND RAJ KUMAR
ITA/500/2007ITAT Punjab & Haryana
COMMNR. OF INCOME TAX-I, AHMEDABAD vs GOLD COIN HEALTH FOOD PVT. LTD.
CIVIL APPEAL No. 5065/2008ITAT SC
3 Judges
COMMR.OF INCOME TAX-I,AHMEDABAD vs GOLD COIN HEALTH FOOD PVT.LTD
C.A. No.-005065-005065 - 2008ITAT SC
COMMNR. OF CENTRAL EXCISE, VADODARA-I vs M/S. GUJARAT CARBON & INDUSTRIES LTD
C.A. No.-001618-001618 - 2005ITAT SC
COMMISSIONER OF vs GOVERDHAN INDIA (P) LTD
ITA/947/2008ITAT Delhi
C.I.T vs BANARSI LAL PASSI
ITA - 942 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs GOVERDHAN INDIA P.LTD.
ITA - 947 / 2008ITAT Delhi
C I T vs NAKODAR COOP. SUGAR MILLS LTD.
ITA/523/2007ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE HEMANT GUPTA
COMMISSIONER OF INCOME TAX vs NAKODAR CORP SUGAR MILLS
ITA/394/2006ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL
C I T vs M/S AVON CYCLES LTD.
ITA/84/2008ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL
COMMR. OF INCOME TAX. vs M/S THE NAKODAR COOP. SUGAR MILLS LTD.
ITA/553/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DEL vs ASIANA AIRLINES
ITA/101/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs HUGHES ESCORTS COMMUNICATIONS LTD
ITA - 910 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.
ITA - 907 / 2008ITAT Delhi
C I T vs M/S HINDI PRESS, JALANDHAR
ITA/399/2008ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE HEMANT GUPTA
C I T vs M/S HIND SAMACHAR PRINTING PRESS
ITA/397/2008ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA
C I T vs M/S LAKSHMI ENTERPRISES
ITA/396/2008ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL
C.I.T vs PRUDENT ADVISORY SERVICE PVT LTD
ITA - 974 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD.
ITA - 944 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs GULAB FARMS P.LTD.
ITA - 929 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs FIBCOM INDIA LTD.
ITA - 927 / 2008ITAT Delhi
C.I.T vs DEEPAK AGGARWAL
ITA/953/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs DEEPAK AGGARWAL
ITA - 953 / 2008ITAT Delhi
C.I.T vs MANGLA MARBLES & GRANITE PVT LTD
ITA - 954 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs DART MANUFACTURING INDIA PVT. LTD
ITA/909/2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELIH VII vs VEENA MEHTA
ITA - 931 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs LAXMI BAI FOUNDATION
ITA - 925 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA - 919 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX, TVM vs KERALA STATE INDUSTRIAL DEVELOPMENT
ITA/58/2008ITAT Kerala
HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER