Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
M/S. JAYANTI FOOD PROCESSING (P) LTD. vs COMMNR. OF CENTRAL EXCISE, RAJASTHAN
ALL INDIA FEDERATION OF TAX PRACTITIONERS & ORS. vs UNION OF INDIA AND ORS.
2 Judges
ALL INDIA FED. OF TAX PRACTIONERS vs UNION OF INDIA
S. H. KAPADIA B. SUDERSHAN REDDY
M/S MONTE INTERNATIONAL vs C I T
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
C.I.T. PATIALA vs M/S RIETA BISCUTS CO. P LTD.
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX PATIALA vs M/S RIETA BISCUITS CO.LTD PATIALA
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF IT vs M/S NAHAR SPINNING MILLS LTD
C.I.T.PATIALA vs M/S RIETA BIDCUITS CO.(P) LTD.PATIALA
C.I.T. PATIALA (FINISHED ON 4.4.2007) vs M/S RLETA BISCUITS CO.PVT.LTD. PATIALA
TAX RECOVERY OFFICER CENTRAL RANGE-1 vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS
G.P. MATHUR P.K. BALASUBRAMANYAN
M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. vs COMMISSIONER OF INCOME TAX
the commissioner of income-tax-cityu-i ,mum vs jagdamba sahakari sakhar karkhana ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX-V, PUNE vs VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
tjhe commissioner oaf of income-tax-i vs vasntdada patil sakhar karkhana ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX -I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOE TAX-I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs samrth s.s.k. ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD. BHOKAR
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.R. LTD. BHOKAR
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs BELGANGA S.S.K. LTD. BHORAS
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-nashik vs satpuda tapi parisar s.s.k.ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-nashik vs shirpur s.s.k.ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs CHOPA SHETKARI S.S.K. LTD. CHAHARDI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-nashik vs shirpur s.s.k. limited
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR