Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

the commissioner of income-tax-nashik vs shirpur s.s.k. ltd

ITXA/295/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs belganga ss.k. ltd

ITXA/294/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD.

ITXA/293/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI

ITXA/292/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KANNAD SAHKARI S.K. LTD. KANNAD

ITXA/291/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs BELGANGA S.S.K. LTD

ITXA/289/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs MADHUKAR S.S.K. LTD

ITXA/288/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASIK vs MADHUKAR S.S.KARKHANA LTD

ITXA/287/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASHIK vs MADHUKAR S.S.K. LTD

ITXA/286/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JAI JAVAN JAI KISAN SAHAKRI

ITXA/285/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs GODAVARI MANNAR S.S.K LTD

ITXA/284/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KALAMBAR VIBHAG S S K LTD. KALAMBAR

ITXA/283/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JALNA S.S.K. LTD

ITXA/282/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs TERNA SHETKARI S S K LTD. DHOKI

ITXA/277/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-NASHIK vs MADHUKAR S.S.K. LTD

ITXA/267/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SATPUDA TAP PARISAR S.S.K. LTD

ITXA/265/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SATPUDA TAPI PARISAR S.S.K. LTD

ITXA/264/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs GODAVARI MANAR S S K LTD. BILOLI

ITXA/263/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs JALNA S.S.K. LTD

ITXA/262/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SHETKARI S.S.K. LTD

ITXA/260/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs SANI EKNATH S.S.K. LTD

ITXA/257/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd

ITXA/255/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd

ITXA/254/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs Sant Eknath S.S.K. Ltd.

ITXA/252/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs panzarekan s.s.k. ltd

ITXA/251/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs panzarkan s.s.k. ltd

ITXA/250/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs panzarkan sakhar kakhana ltd

ITXA/249/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs sidheshwar s.s.k. ltd

ITXA/247/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

ITA - 754 / 2007ITAT Delhi
14/8/2007

C I T JODHPUR vs THE BRANCH MANAGER L I C BARMER

ITA/81/2005ITAT Rajasthan

DEO NARAYAN THANVI,P.B. MAJMUDAR

14/8/2007