Recent Judgments

COMMISSIONER OF INCOME TAX vs SANKALP WELFARE SOCIETY

C.I.T. vs K.D.PARBHAKAR

COMMR. OF INCOME TAX,CENTRAL LDH. vs HARMANPREET SINGH

ARUN MALIK vs COMMISSIONER OF INCOME TAX

ARUN MALIK vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX, TVM. vs SMT.B.SHYLAJA, QUILON

SHIVALIK WOOLLEN MILLS P LTD vs ASSTT COMMISSIONER OF INCOME TAX

THE COMMR. OF INCOME TAX, KARNAL vs ANJU BHAYANA ETC.

COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN

THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.

COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.

C I T JODHPUR vs THE BRANCH MANAGER L I C BALOTRA

C.I.T. JDR. vs PROP. M/S RAJDHANI TOURING

THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. vs M/S. SARAVANA SPININNG MILLS PVT. LTD.

2 Judges

THE COMMNR.OF INCOME TAX, MADURAI vs M/S.SARAVANA SPINNING MILLS PVT. LTD

COMMNR. OF INCOME TAX, BANGALORE vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL

SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX

C.I.T. PATIALA vs M/S MORINDA COOP.SUGAR MILLS

COMMISSIONER OF INCOME TAX vs M/S HARYANA MINERALS LTD.

COMMR.OF CENTRAL EXCISE-I,MUMBAI vs M/S BOMBAY DYEING & MFG.CO.LTD

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.PARRY AGRO INDUSTRIES LTD., COCHIN

M/S.SEASON RUBBER PVT. LIMITED vs COMMISSIONER OF INCOME TAX, TRIVANDRUM

THE C.I.T vs M/S SWARAJ MAZDA LTD.CHD.

THE C.I.T vs M/S SWARAJ ENGINES LTD.

SHRI SHREE PAL JAIN vs C I T BIKANER and ANR

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S LALLY MOTORS

MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL

COMMISSIONER OF INCOME TAX vs RAJIV BHATARA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

THE COMMR. OF INCOME TAX, KARNAL vs M/S PICCADILY AGRO INDUS. LTD.