Recent Judgments

M/S.SAFA WOOD INDUSTRIES, MATTANNUR vs THE COMMR. OF INCOME-TAX, COCHIN

M/S TRUTUF SAFETY GLASS INDUSTRIES vs CIMMISSIONER OF SALES TAX U.P

DR. ARIJIT PASAYAT D.K. JAIN

COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.

THE COMMISSIONER OF INCOME-TAX, PANCHKUL vs M/S R.B.L. BANARASI DASS & CO.(P) LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

THE COMMISSIONER OF INCOME TAX vs ROHTAS,FARIDABAD

M/S GULJAG INDUSTRIES vs COMMERCIAL TAXES OFFICER

S. H. KAPADIA B. SUDERSHAN REDDY

THE COMMISSIONER OF INCOME TAX vs M/S.HEMLA EMBROIDERY MILLS PVT

COMMISSIONER OF INCOME TAX vs M/S H P COTTON TEXTILES MILLS LTD.

M/S.LIPI INTERNATIONAL. vs C.I.T. KOLHAPUR.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SMT.DHANVIDYA A.DALAL, BOMBAY. vs C.I.T.-VII, BOMBAY.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SAFARI MERCANTILE PVT. LTD. vs INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SHANTILAL S. JAIN PROP. QUALITY SUPPLIERS vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-22

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

kalpesh k. shah vs the asst. commissioner of income--tax

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

M/S ARISUDANA SPINNING MILLS vs C I T

DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

Director of Income Tax (Exemption) vs Angreji Hatao Nidhi

NARANG OVERSEAS PVT. LTD. vs THE INCOME-TAX APPELLATE TRIBUNAL MUMBAI OLD CGO BUILDING

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD

COMMNR. OF INCOME TAX, KARNATAKA vs M/S. CANARA BANK

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. ALAGENDRAN FINANCE LTD.

2 Judges

COMMR.OF INCOME TAX,CHENNAI vs M/S ALAGENDRAN FINANCE LTD

CIT, JALANDHAR vs PREM KUMAR BHAGAT

COMMISSIONER OF INCOME TAX,JAL vs M/S KULWANT INDUSTRIES, JALAND

COMMISSIONER OF INCOME TAX vs M/S PARSHU RAM

COCA COLA INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE

CIT JALANDHAR vs M/S NATIONAL MINING CO.NAWANSH