COMMISSIONER OF INCOME TAX vs. GENERAL ENGINEERING WORKS

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 678/2007 . COMMISSIONER OF INCOME TAX ..... Appellant Through:Ms.P.L.Bansal, Adv. versus GENERAL ENGINEERING WORKS ..... Respondent Through CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA O R D E R 25.07.2007 CM No.9493/2007 Exemption allowed, subject to all just exceptions. CM stands disposed of. ITA 678/2007 Arguments heard. Judgment reserved. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht