DIRECTOR OF INCOME TAX vs. PAN AM SAT INTERNATIONAL CONNE

IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 639/2007 DIRECTOR OF INCOME TAX ..... Appellant Through:Ms.P.L.Bansal, Adv. versus PAN AM SAT INTERNATIONAL CONNE ..... Respondent Through CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA O R D E R 25.07.2007 Learned counsel for the Revenue has handed over to us a document sent by K.Ramalingam, Director of Income Tax, International Taxation, New Delhi seeking leave to withdraw the appeal. Learned counsel for the Revenue reaffirms the request. Under the circumstances, the appeal is dismissed as withdrawn. The document be taken on record. . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht