Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX vs K.J.GEORGE
COMMISSIONER OF INCOME TAX, SALEM vs K. CHINNTHAMBAN
2 Judges
COMMNR. OF INCOME TAX, SALEM vs K. CHINNATHAMBAN
COMMNR. OF CENTRAL EXCISE vs M/S. SOLARIS CHEMTECH LIMITED
THE C.I.T. JDR. vs M/S D. DYING CO. LDH.
THE COMMISSIONER OF INCOME TAX vs M/S. CATAPHARMA (INDIA) PVT. LTD.
2 Judges
COMM.OF INCOME TAX vs M/S C.G. IRON AND STEELS WORKS
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
COMMISSIONER OF INCOME TAX vs DINESH KUMAR AGRAWAL
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
C.I.T. LDH. vs SHRI VIR KHANNA JDR.
CIT JALANDHAR vs M/S AMBIKA FORGINS,JAL.
M/S LIBERTY GROUP MARKETING DI vs THE CIT(CENTRAL) LUDHIANA
C.I.T. JDR. vs M/S STERLING STEELS AND WIRES LTD.
COMMR.OF INCOME TAX vs KERALA STATE INDUSTRIAL DEVELOPMENT COR
YASHPAL SAHNI vs REKHA HAJARNAVIS, ASSISTANT COMMISSIONER OF INCOME TAX,26(2), MUMBAI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
ANANTA PHARMA LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE 9(1), MUMBAI AND 2 ORS.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SMT.PREM KUMARI MURDIA vs ASST.COMM.OF INCOME TAX
SHRI P.R.NARAHARI RAO vs COMMISSIONER OF INCOME TAX
C.I.T.JDR. vs M/S INDO. ASIAN SWITCHGEARS PVT. LTD.
DEV FEATURES P.LTD. vs A.C.I.T.
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
RAJEEV TANDON vs ASSITANT COMMISSIONER OF INCOM
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
M/S. HMT LTD. vs COMMR.CENTRAL EXCISE &CUSTOMS,AURANGABAD
DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE
THE COMMISSIONER OF INCOMETAX vs M.M. JOSEPH
C I T, PATIALA vs BAL KRISHAN JAGDISH CHAND, AHMEDGARH
PAPER PRODUCTS LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
COMMISSIONER OF INCOME TAX,ROH vs M/S VISHAVA BHARATI CONSTRUCTI
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF INCOME TAX vs MARUTI TEXTILES PVT. LTD.
HONOURABLE MR. JUSTICE J.M.PANCHAL,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
