COMM.OF INCOME TAX vs. M/S C.G. IRON AND STEELS WORKS

CF000001 4673 RESPONDENT IN THE HIGH COURT OF JUDICATURE OF CHHATTISGARH AT BILASPUR I.T.A. NO. 2H /2002 ) i 3 APPELLANT Commissioner of Income Tax, Raipur (CG) VERSUS M/s.Chhattisgarh Iron & Steel Works, .1 /A, Light Industrial Area, Nandini Road, Bhilai, Dist. Durg (CG) 1 ,..l, (2" APPEAL‘ UNDER SECTION 260A OF INCOME TAX ACT, 1961 ,

XI—HC-ZZ Wmmw Division Bench yon'bi : vc 5m Jagdish ahanmg c ' iho‘h'i h 'A'r Choudhary, counsz!‘ for the pellant. Two weeks ‘I'ima is allo f def an dismisse Sd Acting Chief Justice .J'. & V} 23 ,07. 2007 Sri mi ap for removing the nuhs, failing which The appeal shall automafienlly std d. Sdl- Satish K. Agnihotri Judge Honbla Shri Sufish l :

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