DIRECTOR OF INCOME TAX (EXEMPT vs. TOOL ROOM & TRAINING CENTRE

IN THE HIGH COURT OF DELHI AT NEW DELHI ITA 555/2007 DIRECTOR OF INCOME TAX (EXEMPT ..... Appellant Through Mrs. P.L. Bansal, Adv. versus TOOL ROOM and TRAINING CENTRE ..... Respondent Through None. . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA O R D E R 12.07.2007 . CM No.8350/2007 . Allowed, subject to all just exceptions. . ITA No.555/2007 . Issue notice, returnable on 14th January, 2007. The file of ITA No.260/2003 be sent to Court on the next date of hearing. MADAN B. LOKUR,J . . JULY 12, 2007 V.B. GUPTA, J rs