COMMISSIONER OF INCOME TAX vs. DINESH KUMAR AGRAWAL

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ITA/23/2002HC ChhattisgarhCGHC01001358200222 July 2007Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI3 pages

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CF000001 4885 IN THE HIGH COURT OF JUDICATURE OF CHHATTISGARH AT BILASPI IR I.T.A. N0. Z3 /2002 /,/ APPELLANT Commissioner of Income Tax, // Bilaspur (C.G) VERSUS Dinesh Klimar Agrawal, Prop. M/s.Bajrang Dhan Kutai Industries, xi Bhatapara, Dist. Raipur (C.G) APPEAL UNDER SECTION 260A OF INCOME TAX ACT, 1961

$dl- Acting Chief Justice Sd/- \\ ¥ Satish K.Agnihotri Judge x1.Hc—22 i§anmwwma$km@f@mv$ HO 31W 113m; WWLTAmLE iggoL m 3W W gmqgyaggg m ma?W 7 mam % ma? W £rm 1wm " Division Bench : _ Hon'blc 5M Jagdish BhalhA§ CJ; & on'bk S& Safish £ Aggihch‘h J 23 07.2007 Shri Ami‘r Choudhary‘ counsel for fhe - appellantr Two weeks' fimais alio V‘H‘f‘or. rémoving- the defauhs, failing which me ap “115m" aummatieauy stand dismissed.

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