Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
AVINASH GUPTA vs C I T AAYKAR BHAWAN
ITA/586/2006ITAT Punjab & Haryana
C.I.T. vs P. NAVINKUMAR AND CO.
ITR/26/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LTD.
ITR/23/2000ITAT Gujarat
C.I.T. ASR. vs M/S UNIMAX LABORATORIES ASR.
ITR/325/1995ITAT Punjab & Haryana
M/S SUBHASH CHAND VERMA vs C I T, CHANDIGARH
ITA/108/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S HFCL INFOTEL LTD.
ITA/616/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX FARIDABAD vs PUSHPA GUPTA
ITA/580/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, KERALA vs M/S. TARA AGENCIES
CIVIL APPEAL No. 3568/2001ITAT SC
2 Judges
M/S. DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO.
CIVIL APPEAL No. 2914/2007ITAT SC
2 Judges
DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO
C.A. No.-002914-002914 - 2007ITAT SC
DR. ARIJIT PASAYAT S.H. KAPADIA
COMMISSIONER OF CUSTOMS, CALCUTTA vs M/S. SOUTH INDIA TELEVISION(P) LTD
C.A. No.-001137-001137 - 2002ITAT SC
COMMNR. OF INCOME TAX, KERALA vs M/S. TARA AGENCIES
C.A. No.-003568-003568 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs M/S PARADISE STEEL ROLLING MILLS
ITA/242/2007ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL
THE C.I.T.II,PUNE vs SHIVAJI WORKS LTD. SOLAPUR.
ITXA/1241/2000ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION
ITA - 592 / 2007ITAT Delhi
C.I.T.PATIALA vs M/S BHAWANI PLYWOOD PVT. LTD. CHD.
ITR/560/1995ITAT Punjab & Haryana
REGIONAL COMPUTER CENTRE vs COMMISSIONER OF INCOME TAX PATIALA
ITR/77/1995ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES
ITA/771/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
THE C.I.T.,MUMBAI CITY III,MUMBAI. vs M/S.BANK OF INDIA
ITXA/1122/2000ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
C.I.T. JDR. vs M/S KHAZAN SINGH & ORS.
ITR/51/1994ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.
ITA - 594 / 2007ITAT Delhi
SIEMENS INFORMATION SYSTEMS LTD. MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-7 (2), MUMBAI AND 2 ORS.
WP/2384/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE COOP. BANK LTD.
ITA/594/2006ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
CIT HARYANA vs N.S.CHADHA
ITR/60/1990ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S SOOD HARVESTER
ITA/604/2006ITAT Punjab & Haryana
C.I.T. PATIALA vs CH.D INDSUTRIAL AND GEN. DEV. CORP. LTD.
ITR/349/1995ITAT Punjab & Haryana
CIT JALANDHAR vs M/S NAV DURGA EXPORTS PHAGWARA
ITR/126/1999ITAT Punjab & Haryana
SUDHIR BHASIN & VIJAY KUMAR BH vs CIT PATIALA
ITR/69/1998ITAT Punjab & Haryana
C.I.T .JDR. vs SH. YASH PAUL SINGH
ITR/24/1996ITAT Punjab & Haryana
COMMISSIONER OF OF INCOME TAX, KOLKATA - I vs M/S. BIRLA CORPORATION LTD.
ITA/233/2007ITAT Calcutta
HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ