COMMISSIONWER OF INCOME TAX vs. NHK JAPAN BROADCASTING CORPORATION
ITA - 592 / 2007HC Delhi06 July 20071 pages
For Petitioner: R.D.JOLLY
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 592/2007 . COMMISSIONWER OF INCOME TAX ..... Appellant Through Ms. P.L. Bansal, Adv. versus NHK JAPAN BROADCASTING CORPORATION .... Respondent Through None. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 06.07.2007 . CM No.8381/2007 . Exemption allowed, subject to all just exceptions. . ITA No.592/2007 . Issue notice, returnable on 21st November, 2007. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 06, 2007 rs
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