← All Benches
ITAT Surat Bench
5,213 judgments
CHANDRESHBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 950/AHD/2014[2004-05]Status: Disposed16/11/2018AY 2004-05
THE ADDL. CIT., VAPI RANGE, VAPI vs BAYER VAPI P.LTD., (FORMERLY KNOWN AS BILAG INDUSTRIES PVT.LTD.,), VAPI
ITA 676/AHD/2014[2009-10]Status: Disposed16/11/2018AY 2009-10
THE ITO, WARD-4(4), SURAT vs M/S. TAHA WIRES PVT. LTD., SURAT
ITA 42/AHD/2014[2007-08]Status: Disposed16/11/2018AY 2007-08
THE ITO, WARD-4(4), SURAT vs M/S. TAHA WIRES PVT. LTD., SURAT
ITA 41/AHD/2014[2005-06]Status: Disposed16/11/2018AY 2005-06
THE ACIT, BHARUCH CIRCLE, BHARUCH vs M/S. VASANTI SHARE BROKERS LTD., BHARUCH
ITA 2009/AHD/2014[2008-09]Status: Disposed16/11/2018AY 2008-09
THE ACIT, CENTRAL CIRCLE-2, SURAT vs M/S. TIRUPATI ENTERPRISE, SURAT
ITA 1611/AHD/2014[2009-10]Status: Disposed16/11/2018AY 2009-10
M/S. JAMADAR BRICKS MFG.CO.,BHARUCH vs THE INCOME TAX OFFICER,WARD-1, BHARUCH
ITA 98/AHD/2013[2008-09]Status: Disposed16/11/2018AY 2008-09
SHRI HIMATBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 2872/AHD/2013[2005-06]Status: Disposed16/11/2018AY 2005-06
SHRI JAYSUKHBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-3, BHARUCH
ITA 2871/AHD/2013[2005-06]Status: Disposed16/11/2018AY 2005-06
JAYAGAURI CHANDRESH DEVANI,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 2679/AHD/2013[2004-05]Status: Disposed16/11/2018AY 2004-05
SHRI HIMATBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE DY.CIT, BHARUCH CIRSLE, BHARUCH
ITA 2678/AHD/2013[2004-05]Status: Disposed16/11/2018AY 2004-05
SHRI JAYSUKHBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-3, BHARUCH
ITA 2677/AHD/2013[2004-05]Status: Disposed16/11/2018AY 2004-05
SHRI AJAY T.PATEL,HUF,SURAT vs THE INCOME TAX OFFICER,WARD-3(2), SURAT
ITA 2643/AHD/2013[2007-08]Status: Disposed16/11/2018AY 2007-08
THE ACIT, CIRCLE -4, SURAT vs M/S R. S. TRADELINK P LTD, SURAT
ITA 1756/AHD/2013[2006-07]Status: Disposed16/11/2018AY 2006-07
LATE SHRI PRAKASHCHANDRA GOYAL,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(4), SURAT
ITA 29/AHD/2017[2013-14]Status: Disposed14/11/2018AY 2013-14
THE ITO, WARD-2(3)(7), SURAT vs SHRI ASHOK JAIN, SURAT
ITA 1505/AHD/2017[2007-08]Status: Disposed14/11/2018AY 2007-08
ANURADHA ANILKUMAR AGARWAL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT
ITA 2911/AHD/2016[2012-13]Status: Disposed14/11/2018AY 2012-13
V.A. ADVISORY SERVICES PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT
ITA 2434/AHD/2015[2011-12]Status: Disposed14/11/2018AY 2011-12
SHRI SHIRISH P. SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-3(1), SURAT
ITA 2211/AHD/2015[2009-10]Status: Disposed14/11/2018AY 2009-10
THE DCIT,(EXEMPTION), CIRCLE-2, AHMEDABAD vs SHREE SURAT JILLA LEUVA PATIDAR SAMAJ TRUST, SURAT
ITA 3282/AHD/2014[2010-11]Status: Disposed14/11/2018AY 2010-11